Section 2(c) in The Haryana and Punjab Agricultural Universities Act, 1970

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State of Punjab - Subsection

Section 2(c) in The Haryana and Punjab Agricultural Universities Act, 1970

(c)"appropriate Government" means,

(i)in relation to the Haryana Agricultural University, the Government of the State of Haryana;

(ii)in relation to the Punjab Agricultural University, the Government of the State of Punjab;