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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Rajasthan - Subsection

Section 140(d) in The Rajasthan Revenue Courts Manual, 1956

(d)After the issues have been decided the court shall pass final orders in respect of the case as a whole showing whether it has been dismissed or decreed and mentioning specially the relief to which the plaintiff is entitled.