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[Cites 0, Cited by 0] [Section 177] [Entire Act]

Union of India - Subsection

Section 177(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)ever chute,-
(i)is constructed of sound material, adequate strength and is suitable for the purpose it is intended for use;
(ii)exceeding twelve metres in height is constructed in accordance with the design and drawings of a professional engineer for such construction and approval of the Director General;