Delhi High Court - Orders
Reena Devi Kumari vs Government Of Nct Of Delhi & Ors on 20 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7307/2018
REENA DEVI KUMARI ..... Petitioner
Through: Ms.Arati Mahajan with Ms.Shriya
Sharma, Advocates
versus
GOVERNMENT OF NCT OF DELHI & ORS ..... Respondent
Through: Mrs.Avnish Ahlawat, SC for DOE
None for the School
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 20.09.2023 There is no appearance on behalf of the respondent school. None was present even on the last date of hearing.
Issue court notice to the Principal of the School, returnable on 22 nd February, 2024.
CHANDRA DHARI SINGH, J SEPTEMBER 20, 2023 Sv/DB Click here to check corrigendum, if any This is a digitally signed order.
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