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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Muslim Wakf Regulations, 1964

(1)A service book shall be maintained in the form prescribed by Government for their employees, for every employee of the Board. The service book shall be a record of the service and shall contain no remarks on the work or conduct of an employee.