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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Meghalaya - Subsection

Section 96(2) in The Meghalaya Police Act, 2010

(2)Officers of the ranks of Superintendent of Police and above shall sanction suitable money rewards to the police personnel of the rank of Inspector and below as an appreciation of good work done by them.The DGP, ADGP, IGP, DIG and Officers of the rank of SP will be authorized to sanction money rewards up to amounts as may be prescribed by the State Government.