Himachal Pradesh High Court
Sh.Suresh Kumar vs . H.R.T.C on 28 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh.Suresh Kumar vs. H.R.T.C Execution Petition No.11 of 2023 28.03.2023 Present: Mr. V.D. Khidtta, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondent.
Notice. Ms. Shubh Mahajan, learned counsel, appears and waives service of notice on behalf of the respondent. She prays for and is granted four weeks' time to file compliance affidavit. List thereafter.
( Sushil Kukreja ) Judge 28th March, 2023 (reena) ::: Downloaded on - 28/03/2023 20:41:10 :::CIS