Supreme Court - Daily Orders
Orion Conmerx Pvt. Ltd. vs National Insurance Co. Ltd. on 5 February, 2021
Bench: Navin Sinha, Krishna Murari
ITEM NO.13+31 Court 11 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3806/2020
ORION CONMERX PVT. LTD. Appellant(s)
VERSUS
NATIONAL INSURANCE CO. LTD. Respondent(s)
(FOR ADMISSION and IA No.121307/2020-EXEMPTION FROM FILING O.T. )
WITH
ITEM NO. 31
C.A. NO. 3855 OF 2020
(FOR ADMISSION AND IA No. 123953/2020-STAY APPLICATION and IA No.
123955/2020-EXEMPTION FROM FILING O.T.)
Date : 05-02-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Ramesh Singh, Adv.
Mrs. Bina Gupta, AOR
Mr. Shantha Raman, Adv.
Mr. Garvesh Kabra, Adv.
For Respondent(s) Mr. Shantha Raman, Adv.
Mr. Garvesh Kabra, Adv.
Mr. Ramesh Singh, Adv.
Mrs. Bina Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. Garvesh Kabra, learned counsel accepts notice on behalf of respondent in C.A. No. 3806 of 2020 and Mr.Ramesh Signature Not Verified Rachna Date: 2021.02.05 Singh, learned counsel accepts notice on behalf of respondent Digitally signed by 16:59:03 IST Reason:
in C.A. No. 3855 of 2020.-2-
Let the appellant in C.A. No. 3855 of 2020 deposit a sum of Rs.61,39,539/- in the Registry of this Court within four weeks to be invested in a interest earning fixed deposit, to abide by the final disposal of the appeal.
(NEETA SAPRA) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH)