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[Cites 0, Cited by 0] [Section 152(1B)] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(1B)(b) in West Bengal Co-operative Societies Rules, 2011

(b)may call for any record or document in possession of the Commission and the Secretary of the Commission shall present or cause to present such records and documents before the inquiring authority;