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[Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(16)(vi) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(vi)The Appointment Committee shall advertise all vacancies in relation to Class III staff in the Judgeship in two daily newspapers having wide circulation in the State of Bihar, one of which must be in Hindi and also in a local daily newspaper published from the concerned District Headquarter if any.