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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(2)(e) in Jharkhand Advocates' Welfare Fund Act, 2012

(e)the form in which a certificate of recognition shall be issued by the State Bar Council under sub-section (4) of Section 14;