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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in Printing of One Rupee Currency Notes, Rules, 2018

(b)The numbering shall be in black at right hand bottom portion of the Note in ascending size of numerals from left to right, while the first three alphanumeric characters (prefix) remains constant in size.