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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Chattisgarh - Subsection

Section 256(d) in The Chhattisgarh Municipal Corporation Act, 1956

(d)prohibit the import by persons not licensed by the Corporation of milk, cream, butter, ghee, curd, meat, game, fish and poultry within the City for sale;