Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Bihar - Subsection

Section 123(4) in Bihar Minor Mineral Rules, 2017

(4)It shall necessarily meet once a month and at earlier frequencies as directed by the Department.