Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Irfan Ur Rahim Khan vs Smt. Farha Khan 20 Wpc/2132/2018 ... on 24 September, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                   MCC No. 281 of 2018

• Irfan Ur Rahim Khan S/o Anwar Ur Khan, Aged About 54 Years R/o. E-1, Nutan Colony,
  Sarkanda, Bilaspur, Tahsil And District Bilaspur Chhattisgarh

                                                                                  ---- Applicant

                                          Versus

• Smt. Farha Khan D/o. Anish Hasan Khan, Aged About 42 Years R/o. Jatiya Talab, Om Nagar,
  Jarhabhata, Bilaspur, Present Address, Flat No. 203, Second Floor, C.K. Heights Chadda
  Badi, Nehru Nagar, Bilaspur, Tahsil And District Bilaspur Chhattisgarh

                                                                              ---- Respondent

24/09/2018 Ms. Rashmi Sen, Advocate for the applicant.

Heard.

Learned counsel for the applicant submits that with the efflux of time, the MCC has become infructuous.

In view of the above submission, the MCC is dismissed as having become infructuous.

Sd/-

Goutam Bhaduri Judge ashu