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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(f) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(f)maintenance of disaggregated data on the progress made in the skill training and self-employment, including persons with disabilities.