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Union of India - Section

Section 32 in The Mines Rescue Rules, 1985

32. Rescue team members and their duties

.-(1) The number of persons in any rescue team using breathing apparatus in a mine shall not be less than five and not more than six, including the leader.
(2)In case there is no provision in any of the breathing apparatus carried by the rescue team for a extension for supply of oxygen to another person in an emergency, the team shall carry a self-rescuer.
(3)Members of rescue team shall in general use the signals prescribed in Schedule VIII in communicating to one another.
(4)In travelling with rescue apparatus on, every member of the team shall keep the place given to him when numbering off. If the pace is too quick or if distress is felt, the member shall at once call attention to this fact.
(5)Every member of a rescue team engaged in work with breathing apparatus in a mine shall obey the order of the leader of the team.