Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(2) in Shatabdi Anna Kalash Yojana Rules, 2011 (2)Words and expressions not defined but used in these Rules shall have the same meaning as they are understood in common parlance in the State of Bihar.
