Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4B in Rajasthan Civil Services (Conduct) Rules, 1971 4B. Prohibition regarding employment of children below 14 years of age. No Government servant shall employ to work any child below the age of 14 years.
