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[Cites 0, Cited by 0] [Section 161(1)] [Section 161] [Entire Act]

State of Uttarakhand - Subsection

Section 161(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)frame or modify rules regarding the continuation of such committee and the term of office, members thereof and the method of conducting proceedings and correspondence.