Himachal Pradesh High Court
Sh. Baldev Raj And Another vs . State Of H.P. on 19 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sh. Baldev Raj and another vs. State of H.P. .
CWP No.4127 of 2023 19.08.2023 Present Mr. Shubham Sood, Advocate, for the petitioners.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate General, for of the respondents/State.
Notice. Mr. Vishal Panwar, learned Additional Advocate General, appears and waives notice on behalf of the rt respondents. He prays for and is granted four weeks' time to file reply. List thereafter.
(Sandeep Sharma) Judge August 19, 2023 (Shankar) ::: Downloaded on - 19/08/2023 20:35:28 :::CIS