Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Odisha - Subsection Section 35(8) in The Orissa Veterinary Council Rules, 1997 (8)The rates of Travelling and Daily Allowances shall be at the same rates as applicable to the State Government employees of corresponding grades from time to time.
