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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Bombay Presidency - Subsection

Section 43(6) in The Bombay University Act, 1974

(6)The Registrar shall submit the application and all proceedings of the Academic and Executive Councils to the Senate, and the Senate shall, after such further inquiry as it may think necessary, record its resolution, which shall be forwarded to the State Government, together with all proceedings, for deciding to grant or reject the application, in part or in whole.