[Cites 0, Cited by 0]
[Entire Act]
State of Madhya Pradesh - Section
Section 90 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962
90.
In order to prevent person from falling overboard from vessel plying for hire with passengers, iron railing adjusted in hooks and removable from their positions shall be fitted to a height not less than that shown in the following scale. Rails shall not be more than one inch apart unless strong matting is provided in the case of open vessels. The height shall be measured from the floorings :| Length of vessel | Height of the rail | |
| Feet | Inches | |
| Under 50 feet | 2 | 6 |
| 50 feet and under 70 feet | 2 | 8 |
| 70 feet and under 90 feet | 2 | 10 |
| 90 feet and upwards | 3 | 20 |