Karnataka High Court
M/S Vintage Foods And Industries Ltd vs Karnataka State Industrial on 13 September, 2019
Bench: L.Narayana Swamy, P.S.Dinesh Kumar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF SEPTEMBER, 2019
PRESENT
THE HON'BLE MR. JUSTICE L.NARAYANA SWAMY
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
REVIEW PETITION No.136/2019
IN
WRIT APPEAL No.1629/2009
BETWEEN:
1. M/S VINTAGE FOODS AND INDUSTRIES LTD.
PLOT NO.21/B, KUMBALGODU
INDL. AREA, PHASE II
KENGERI HOBLI
BANGALORE SOUTH TALUK
BANGALORE
REP. BY ITS DIRECTOR
MR.N.K. MOHTA
PRESENTLY AT NO.255/15
NEW NO.29, 5TH MAIN, 13TH CROSS
VAYALIKAVAL, MALLESHWARAM
BANGALORE-560 003
2. SRI. N.K. MOHTA HUF
H-2, NEW RAHUL TERRACE
NORTH MAIN ROAD
KOREGAON PARK
PUNE-411 001
REP. BY ITS KARTA
MR. N.K. MOHTA
NOW AT NO.D-202
MANTRI GREENS APARTMENT
NO.1, SAMPIGE ROAD
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MALLESHWARAM
BANGALORE-560 003 ... PETITIONERS
(BY SHRI. A.V. AMARNATHAN, ADVOCATE)
AND:
1. KARNATAKA STATE INDUSTRIAL
INVESTMENT & DEVELOPMENT CORPORATION
LTD.(KSIIDC), NO.49
KHANIJA BHAVANA, 4TH FLOOR
EAST WING, DEVARAJ URS ROAD
BENGALURU-560 001
REPRESENTED BY ITS
DEPUTY GENERAL MANAGER (Z-II)
2. M/S. SALARPURIA EXPORTERS
AND TRADERS (P) LTD.,
NO.100, MONEY TERRACE
K.H. ROAD, BANGALORE-560 0027
NOW CHANGED AS
MONESHWAR PROPERTIES PRIVATE LIMITED
"SATTVA QUEST", NO.222/14
5TH MAIN ROAD, SADASHIVNAGAR
BELLARY ROAD, BANGALORE-560 080
KARNATAKA, REP. BY ITS DIRECTORS
RAJENDRA JHAMANDAS HINDUJA
DINESH HINDUJA JHAMANDAS
MADANLAL JHAMANDAS HINDUJA
3. M/S. EXPORT AND IMPORT BANK OF INDIA
RAMANASHREE ARCADE, 4TH FLOOR
18, M.G. ROAD
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF MANAGER ... RESPONDENTS
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC PRAYING TO CALL FOR
RECORDS IN W.A.NO.1629/2009 AND REVIEW THE ORDER
DATED:22/02/2019 ON I.A.NO. 1/2017 AND 2/2017 IN WA NO.
1629/2009 AND RESTORE THE SAME IN ITS EARLIER POSITION
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AND PERMIT THE PETITIONERS TO SUBMIT THEIR ARGUMENTS
AND PASS SUCH OTHER ORDER AS THIS HON'BLE COURT
DEEMS FIT BASED ON THE FACTS AND CIRCUMSTANCES OF
THE CASE, IN THE INTEREST OF EQUITY AND JUSTICE.
THIS REVIEW PETITION COMING ON FOR ADMISSION,
THIS DAY, P.S.DINESH KUMAR J., MADE THE FOLLOWING:
ORDER
Heard.
2. We do not find any error apparent on the face of the record to review the order 22.02.2019. Resultantly, the review petition stands dismissed.
No costs.
Sd/-
JUDGE Sd/-
JUDGE Yn