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Karnataka High Court

M/S Vintage Foods And Industries Ltd vs Karnataka State Industrial on 13 September, 2019

Bench: L.Narayana Swamy, P.S.Dinesh Kumar

                            -1-



IN THE HIGH COURT OF KARNATAKA AT BENGALURU

  DATED THIS THE 13TH DAY OF SEPTEMBER, 2019

                      PRESENT
  THE HON'BLE MR. JUSTICE L.NARAYANA SWAMY

                        AND
   THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR

           REVIEW PETITION No.136/2019
                       IN
            WRIT APPEAL No.1629/2009

BETWEEN:
1. M/S VINTAGE FOODS AND INDUSTRIES LTD.
   PLOT NO.21/B, KUMBALGODU
   INDL. AREA, PHASE II
   KENGERI HOBLI
   BANGALORE SOUTH TALUK
   BANGALORE
   REP. BY ITS DIRECTOR
   MR.N.K. MOHTA

  PRESENTLY AT NO.255/15
  NEW NO.29, 5TH MAIN, 13TH CROSS
  VAYALIKAVAL, MALLESHWARAM
  BANGALORE-560 003

2. SRI. N.K. MOHTA HUF
   H-2, NEW RAHUL TERRACE
   NORTH MAIN ROAD
   KOREGAON PARK
   PUNE-411 001
   REP. BY ITS KARTA
   MR. N.K. MOHTA

  NOW AT NO.D-202
  MANTRI GREENS APARTMENT
  NO.1, SAMPIGE ROAD
                             -2-



  MALLESHWARAM
  BANGALORE-560 003                    ... PETITIONERS

(BY SHRI. A.V. AMARNATHAN, ADVOCATE)


AND:
1. KARNATAKA STATE INDUSTRIAL
   INVESTMENT & DEVELOPMENT CORPORATION
   LTD.(KSIIDC), NO.49
   KHANIJA BHAVANA, 4TH FLOOR
   EAST WING, DEVARAJ URS ROAD
   BENGALURU-560 001
   REPRESENTED BY ITS
   DEPUTY GENERAL MANAGER (Z-II)

2. M/S. SALARPURIA EXPORTERS
   AND TRADERS (P) LTD.,
   NO.100, MONEY TERRACE
   K.H. ROAD, BANGALORE-560 0027

  NOW CHANGED AS

  MONESHWAR PROPERTIES PRIVATE LIMITED
  "SATTVA QUEST", NO.222/14
  5TH MAIN ROAD, SADASHIVNAGAR
  BELLARY ROAD, BANGALORE-560 080
  KARNATAKA, REP. BY ITS DIRECTORS
  RAJENDRA JHAMANDAS HINDUJA
  DINESH HINDUJA JHAMANDAS
  MADANLAL JHAMANDAS HINDUJA

3. M/S. EXPORT AND IMPORT BANK OF INDIA
   RAMANASHREE ARCADE, 4TH FLOOR
   18, M.G. ROAD
   BENGALURU-560 001
   REPRESENTED BY ITS
   CHIEF MANAGER                      ... RESPONDENTS


     THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC PRAYING TO CALL FOR
RECORDS IN W.A.NO.1629/2009 AND REVIEW THE ORDER
DATED:22/02/2019 ON I.A.NO. 1/2017 AND 2/2017 IN WA NO.
1629/2009 AND RESTORE THE SAME IN ITS EARLIER POSITION
                               -3-



AND PERMIT THE PETITIONERS TO SUBMIT THEIR ARGUMENTS
AND PASS SUCH OTHER ORDER AS THIS HON'BLE COURT
DEEMS FIT BASED ON THE FACTS AND CIRCUMSTANCES OF
THE CASE, IN THE INTEREST OF EQUITY AND JUSTICE.

      THIS REVIEW PETITION COMING ON FOR ADMISSION,
THIS DAY, P.S.DINESH KUMAR J., MADE THE FOLLOWING:

                         ORDER

Heard.

2. We do not find any error apparent on the face of the record to review the order 22.02.2019. Resultantly, the review petition stands dismissed.

No costs.

Sd/-

JUDGE Sd/-

JUDGE Yn