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Chattisgarh High Court

Harveer Singh Gupta vs Kamruddin 14 Wps/7016/2017 Motilal ... on 30 April, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                             CONT No. 77 of 2018

             Harveer Singh Gupta & Ors. Versus Kamruddin & Ors.




30.04.2018

Shri Rishi Mahobia, Advocate for the petitioner.

The counsel for the petitioner prays for time. As prayed, list it in the month of July-2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit