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State of Uttar Pradesh - Section

Section 17 in The U.P. Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson and Members) Rules, 2008

17. Assuming of office of chairperson or member.

- No person shall assume the office of the chairperson or a member, as the case may be, unless he has resigned or retired from, as the case may be, the judgeship of the High Court, or any service in which he was serving.