Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(b) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980 (b)the formulation, subject to the approval of the State Government, of plans for the development of the company and the execution of such plans.
