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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Tamilnadu - Subsection

Section 112(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)For the renewal of the electrical certificate a fee of [Rs. 200 (Rupee two hundred only)] [Substituted by G. O. Ms. No. 1054, Home, dated the 10th July 2007.] shall be paid in advance into the Government treasury and the treasury receipt together with an application for renewal be furnished to the Chief Electrical Inspector, three months before the date of expiry of the period of validity of that certificate.