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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(3)(c) in The Registration Act, 1977 (1920 A.D.)

(c)in the case of any person appearing as a representative, assign or agent, satisfy himself of the right of such person so to appear.