Patna High Court - Orders
Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 17 March, 2015
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9372 of 2014
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Mahnar Infratech Pvt. Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
4 17-03-2015None appears on behalf of the petitioner when the case is called out. However, learned counsel for the respondent - Railways is present.
Let the I.A. No. 4115 of 2014 be considered at the time of admission.
Put up on 19.3.2014 as a first case subject to any part heard under the heading 'For Admission'.
(Dr. Ravi Ranjan, J) Spd/-
U