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Delhi High Court - Orders

Sanket Behari Mittal vs Subhash Chand Gupta on 15 September, 2023

                                    $~21
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       RC.REV. 589/2019
                                            SANKET BEHARI MITTAL
                                                                                                                           ..... Petitioner
                                                                                 Through:                 Mr. S.N. Gupta, Advocate.

                                                                                 versus

                                            SUBHASH CHAND GUPTA
                                                                                                                           ..... Respondent
                                                                                 Through:                 None.

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
                                                         ORDER

% 15.09.2023 File is placed before this Court vide order dated 20.07.2023 of the Hon'ble Court for completion of service and for completion of pleadings.

As per office note, notice sent to respondent on 1st address received back unserved with the report 'premises found locked' and notice sent to respondent on 2nd address received back unserved with the report 'person has expired'.

Learned counsel for petitioner seeks some time to take instructions to file the appropriate application by way of publication.

Put up on 04.12.2023.

BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) SEPTEMBER 15, 2023/yo This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:08:03