Section 1 in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]
1. Short title, extent and commencement
(1)This Act may be called the Prevention of Corruption Act, 2006.(2)It extends to the whole of the Jammu and Kashmir State and it applies also to the State subjects and servants of the State wherever they may be.(3)It shall come into force from the date it is published in the Government Gazette.
