Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 14 February, 2022
Author: Asha Menon
Bench: Asha Menon
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021, I.A.10974/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra and
Mr.Chander M. Tail, Sr.
Advocates with Mr.Ankur Sangal,
Ms. Pragya Mishra & Mr.Shashwat
Rakshit, Advocates
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. Amarjit Singh Chandiok, Sr.
Adv. with Mr. Dheeraj Nair,
Mr.Manish K Jha, Adv. and
Ms.Shruti Dass, Adv. for
Defendant No. 1
Mr. Sanjeev Puri, Sr. Adv. with
Mr.Dheeraj Nair, Mr. Manish K
Jha, Adv. and Ms. Shruti Dass,
Adv. for Defendant No. 2
+ CS(COMM) 268/2021, I.A.7170/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. Amarjit Singh Chandiok, Sr.
Adv. with Mr. Dheeraj Nair,
Mr.Manish K Jha, Adv. and
Ms.Shruti Dass, Adv. for plaintiff
No.1
Mr. Sanjeev Puri, Sr. Adv. with
Mr.Dheeraj Nair, Mr. Manish K
Jha, Adv. and Ms. Shruti Dass,
Adv. for plaintiff No. 2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Signature Not Verified
Signed By:MANJEET KAUR
C.O. (COMM.IPD-TM) 5/2021 & CS(COMM) 268/2021 Page 1 of 2
Signing Date:14.02.2022
22:12:26
Through: Mr. Sudhir Chandra and
Mr.Chander M. Tail, Sr.
Advocates with Mr.Ankur Sangal,
Ms. Pragya Mishra & Mr.Shashwat
Rakshit, Advocates
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 14.02.2022 [VIA VIDEO CONFERENCING] I.A.7170/2021 (by the plaintiffs under Order XXXIX Rules 1 & 2 CPC for ad-interim injunction) in CS(COMM) 268/2021
1. Further arguments on behalf of the defendant/non-applicant have been heard.
2. It is already 4:40 p.m.
3. List for further arguments on 10th March, 2022.
4. The order be uploaded on the website forthwith.
ASHA MENON, J FEBRUARY 14, 2022/s Signature Not Verified Signed By:MANJEET KAUR C.O. (COMM.IPD-TM) 5/2021 & CS(COMM) 268/2021 Page 2 of 2 Signing Date:14.02.2022 22:12:26