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State of Karnataka - Section

Section 41 in The Karnataka Minor Mineral Concession Rules, 1994

41. Payment of interest.

- The State Government may charge simple interest at the rate of fifteen percent per annum on any dead rent, royalty or penalty or other sum due to the State Government under the Act or these rules from the sixtieth day after the expiry date fixed for payment of such rent, royalty, penalty or other sum.