Section 12(1)(c) in The Consumer Protection Act, 1986

[Cites 0, Cited by 363] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(c) in The Consumer Protection Act, 1986

(c)one or more consumers, where there are numerous consumers having the same interest, with the permission of the District Forum, on behalf of, or for the benefit of, all consumers so interested; or

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Union of India - Subsection

Section 12(1)(c) in The Consumer Protection Act, 1986