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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(v) in Bhavnagar University (Amendment) Act, 1987

(v)Two persons to be nominated by the Chancellor from amongst the members of the Court who are neither teachers nor students nor employee of any University or affiliated college or recognised or approved institution;