Allahabad High Court
C/M, Gandhi Smarak Inter College ... vs State Of U.P. & Others on 18 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 65638 of 2009 Petitioner :- C/M, Gandhi Smarak Inter College Jaigara Agra & Anr. Respondent :- State Of U.P. & Others Petitioner Counsel :- H.N. Singh,B. Narayan Singh Respondent Counsel :- C.S.C.,M.K.Gupta Hon'ble Dilip Gupta,J.
Rejoinder affidavit filed today be kept on record. Learned Standing Counsel prays for and is granted two weeks further time to file the counter affidavit and to place the records as directed by the order dated 3rd December, 2009. List this petition on 8th February, 2010. Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 18.1.2010 GS