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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4)(a) in Rules for the Grant of Recognition and Aid to Elementary Schools

(a)Schools employing untrained teacher may not ordinarily employ more than one untrained teacher for every two trained teachers without the specific approval of the District Educational Officer.