Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Rajasthan - Subsection

Section 146(iii) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(iii)it shall be confined to one specific matter which shall be stated in precise terms;