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Himachal Pradesh High Court

Hpu vs . Secretary, Ugc And Another on 4 July, 2022

Bench: Sabina, Satyen Vaidya

HPU vs. Secretary, UGC and another CWP No.1394 of 2018 .

04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Surender Sharma, Advocate, for the petitioner.

Ms. Pooja Thakur, Advocate on behalf of Mr. Prashant Sharma, Advocate, for the respondents.

Learned counsel for the petitioner requests for an adjournment.

List again on 15.11.2022.



                                                              ( Sabina )
                                                                Judge



                                                         ( Satyen Vaidya )
               July 4, 2022 (KS)                               Judge







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