Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of West Bengal - Subsection Section 79(f) in West Bengal Co-operative Societies Act, 2006 (f)[ in any scheduled bank regulated by the Reserve Bank of India with the approval of the Registrar: [Substituted by Act No. 13 of 2015 (w.e.f. 25.5.2010).]
