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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(a) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(a)specifying, by regulations, the terms and conditions for appointment of Registrars and enrolling agencies and revocation of appointments thereof;