Kerala High Court
P.Prasanna Kumari vs Kerala State Road Transport ... on 16 January, 2013
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
WEDNESDAY, THE 16TH DAY OF JANUARY 2013/26TH POUSHA 1934
WP(C).No. 1167 of 2013 (U)
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PETITIONER(S)/PETITIONER:
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P.PRASANNA KUMARI, AGED 45 YEARS
NIRAVUPURAYIDATHIL, MYLAPRA TOWN P.O.
PATHANAMTHITTA DIST(WIFE OF N.SADANANDAN,INSPECTOR
KERALA STATE ROAD TRANSPORT CORPORATION
PATHANAMTHITTA DEPOT-(RETIRED ON 31/3/2002 AND DIEN ON 13/8/2012
BY ADV. SRI.ANANDA RAJAN.N
RESPONDENT(S):
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1. KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY ITS MANAGING DIRECTOR,TRANSPORT BHAVAN
FORT P.O.,THIRUVANANTHAPURAM - 695023
2. THE FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER,
KERALA STATE ROAD TRANPSORT CORPORATION, TRANSPORT BHAVAN
FORT P.O,THIRUVANANTHPAURAM-695023
3. THE PERSONNEL OFFICER(PENSION)
KERALA STATE ROAD TRANPSORT CORPORATION, TRANSPORT BHAVAN
FORT P.O,THIRUVANANTHPAURAM-695023
4. THE DISTRICT TRANSPORT OFFIER,
KERALA STATE ROAD TRANSPORT CORPORATION
PATHANAMTHITTA - 689 645.
R BY SRI.BABU JOSEPH KURUVATHAZHA,SC,KSRTC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16-01-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
APPENDIX IN W.P.(C) NO.1167/2013
PETITIONER(S) EXHIBITS
EXT.P1:- TRUE COPY OF PAGES 1,2,3 and 20 OF PERSNION PAYMENT ORDER OF
THE PETITIONER'S DECEASED HUSBAND N .SADANANDAN,
EXT.P2:- TRUE COPY OF DEATH CERTIFICATE OF PETITIONER'S HUSBAND
N.SADANANDAN
EXT.P3(A):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 20/5/2010
FROM AMRITHA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
CENTRE, KOCHI.
EXT.P3(B):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 20/9/2011
FROM AMRITHA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
CENTRE, KOCHI.
EXT.P3(C):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 8/10/2011
FROM AMRITHA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
CENTRE, KOCHI
EXT.P3(D):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 11/7/2010
FROM PUSHPAGIRI MEDICAL COLLEGE HOSPITAL, THIRUVALLA.
EXT.P3(E):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 14/7/2012
FROM PUSHPAGIRI MEDICAL COLLEGE HOSPITAL, THIRUVALLA.
EXT.P3(F):- TRUE COPY OF THE DISCHARTE SUMMERY ISSUED ON 30/7/2012
FROM PUSHPAGIRI MEDICAL COLLEGE HOSPITAL, THIRUVALLA.
EXT.P4:- TRUE COPY OF THE REPRESENTATION DTD 7/11/2012 FILED BY THE
PETITIONER BEFORE THE IST RESPONDENT.
//TRUE COPY//
P.S. TO JUDGE.
V.CHITAMBARESH, J.
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W.P.(C) No. 1167 of 2013
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Dated this the 16th day of January, 2013
J U D G M E N T
The petitioner who is the widow of a deceased employee of Kerala State Road Transport Corporation seeks disbursement of family pension with arrears and related benefits. Ext.P4 is the representation submitted by the petitioner in this regard and pending with the first respondent Managing Director. The Kerala State Road Transport Corporation undertakes to to disburse the eligible amount due towards family pension with arrears to the petitioner within a period of two months.
2. I direct the first respondent to consider Ext.P4 representation on merits and disburse the eligible family pension with arrears and other related benefits to the petitioner within a period of two months from the date of receipt of a copy of this judgment.
The Writ Petition is disposed of as above.
V.CHITAMBARESH, Judge.
nj.