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[Cites 0, Cited by 0] [Section 8C] [Entire Act]

State of Assam - Subsection

Section 8C(3) in The Gauhati University Act, 1947

(3)The Registrar shall be the Secretary ex-officio of the Court, the Executive Council and of the Construction Committee :Provided that, notwithstanding anything contained in this Act, the Executive Council may either for specific purpose or in general, appoint any other officer of the University a Secretary of any of the said authorities.