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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Karnataka - Subsection

Section 45A(1)(i) in Karnataka Stamp Act, 1957

(i)A power of Attorney covered [under clause (e), clause (ea) and clause (eb)] [Substituted by Act 9 of 2009 w.e.f..1.4.2009] of Article 41;