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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(e) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(e)The person does not own whether on free-hold or lease-hold basis, a residential/commercial site/building in the Union Territory of Chandigarh either in his own name or in the name of nay member of his family dependent on him.