Madhya Pradesh High Court
Ankit Kumar Dubey vs The State Of Madhya Pradesh on 13 June, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12049 of 2022 (ANKIT KUMAR DUBEY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-06-2022 Parties through counsel.
Due to paucity of time, matter is adjourned. List this matter on 15.06.2022 on top of the list along with other connected matters.
(VISHAL DHAGAT)
JUDGE
nd
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Date: 2022.06.14
13:48:37 IST