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Rajasthan High Court - Jodhpur

Ashok Kumar vs Smt. Pushpa Devi on 27 July, 2020

Bench: Sangeet Lodha, Rameshwar Vyas

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             JODHPUR

                                                  D.B. Civil Misc. Appeal No. 844/2017

                                   Ashok Kumar
                                                                                                     ----Appellant
                                                                      Versus
                                   Smt. Pushpa Devi
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Rajendra Soni.
                                   For Respondent(s)        :     Mr. R.R. Ankiya.



                                               HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 27/07/2020 Learned counsel appearing for the parties submit that there is possibility of amicable settlement of the dispute between the parties and, therefore, the matter may be referred to the Mediation Centre of this Court.

Accordingly, the mater is referred to Mediation Centre of this Court. The matter may be placed before the Mediator, to be appointed by the Judge In-charge of Mediation Centre of this Court.

The parties shall remain present before the Mediator in the first instance on 26.08.2020.

(RAMESHWAR VYAS),J (SANGEET LODHA),J 3-DJ/-

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