Section 22 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989
22. Prohibition on the uses of bogus identity cards, etc.
- No Authorised Retail Distributor shall-(a)assist any one in preparation or in obtaining any bogus or unauthorised identity card; or(b)obtain or use any bogus or unauthorised identity card; or(c)draw or receive any scheduled commodities by making false entries in the record.
